Citation : 2021 Latest Caselaw 7592 Raj
Judgement Date : 17 March, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Misc(Pet.) No. 1226/2019
Nathu Singh Dodiya
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Ajay Vyas, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Judgment / Order
17/03/2021 The matter comes up on an application at the instance of the
respondent-State for early hearing of the case.
In the facts and circumstances of the case, no plausible
ground is made out to list the matter at an early date for hearing.
Hence, the application is dismissed.
List the matter on 23.04.2021 as already fixed.
(MANOJ KUMAR GARG),J 136-MS/-
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