Rishi Kumar Singh vs State
2021 Latest Caselaw 7590 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 4516/2019

Rishi Kumar Singh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Suresh Kumbhat, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP Mr. Pravin Vyas, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

17/03/2021

The matter comes up on an application at the instance of the

respondents for preponement of date of listing of the case.

In the facts and circumstances of the case, no plausible

ground is made out to prepone the date of listing.

Hence, the application is dismissed.

List the matter on 07.04.2021.

Till then, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 138-MS/-

Powered by TCPDF (www.tcpdf.org)