Suresh Kumar vs State Of Rajasthan
2021 Latest Caselaw 7589 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 5358/2019

Suresh Kumar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. SK Ojha, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP Mr. Suresh Kumbhat, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

17/03/2021

The matter comes up on an application for early listing of the

case.

For reasons stated in the application, the application is

allowed. Office is directed to list the matter on 07.04.2021.

(MANOJ KUMAR GARG),J 139-MS/-

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