Vinod Singh vs State Of Rajasthan
2021 Latest Caselaw 7588 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 5668/2019

Vinod Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Shreekant Verma, Adv. For Respondent(s) : Mr. Mool singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

17/03/2021

One week's time is granted for filing extra sets, failing which

the petition shall stand dismissed without further reference to the

Court.

(MANOJ KUMAR GARG),J 140-MS/-

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