Gautam vs State
2021 Latest Caselaw 7473 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Writ Petition No. 540/2020

Gautam

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Sunil Mehta, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

16/03/2021

Learned Public Prosecutor seeks some time to file reply to

the petition.

Put up after two weeks, as prayed.

Reply be filed in the meantime.

(MANOJ KUMAR GARG),J 140-MS/-

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