Sunil Maggo vs State
2021 Latest Caselaw 7456 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 8100/2020 Sunil Maggo

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. R.P. Singaria Mr. Parang Joiya For Respondent(s) : Mr. Shrawan Bishnoi, P.P. For Complainant(s) : Mr. N.K. Sharma

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order

16/03/2021

Learned counsel for the parties have submitted that the

matter be placed before the Mediation Centre, Rajasthan High

Court, Jodhpur for mediation.

In such circumstances, list this matter for mediation before

the Mediation Centre, Rajasthan High Court, Jodhpur on

22.03.2021.

The petitioner, his son and the complainant are directed to

remain present before the Mediation Centre, Rajasthan High

Court, Jodhpur on 22.03.2021 at 10:00 AM and thereafter as and

when called for.

List on 19.04.2021.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

Abhishek Kumar S.No.61

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