Mahendra Tater vs State
2021 Latest Caselaw 7325 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3323/2021

Mahendra Tater

----Petitioner Versus State

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 2330/2021

For Petitioner(s) : Mr. Sunil Mehta For Respondent(s) : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

15/03/2021

List on 30.03.2021.

Interim order dated 15.02.2021 passed by this Court in

SBCRLMB No.2330/2021 to continue till next date.

(VIJAY BISHNOI),J

200-pratibha/-

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