Kailash vs State Of Rajasthan
2021 Latest Caselaw 7307 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 2860/2021

Kailash S/o Sh. Babu Ram, Aged About 22 Years, B/c Meghwal, R/o Bagadiya Pada, Mohangarh Police Station, Mohangarh, Dist. Jaisalmer. (Confined In District Jail, Jaisalmer).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. B Ray Bishnoi For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

15/03/2021

Learned counsel for the petitioner has submitted that

after rejection of the bail application of the petitioner by

the trial court, charge-sheet has been filed, therefore, he

does not want to press this bail application, however,

seeks liberty for the petitioner to file a fresh bail

application before the trial court.

Hence, this bail application is dismissed as not

pressed with the liberty sought for.

(VIJAY BISHNOI),J

42-msrathore/-

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