Pradeep vs State
2021 Latest Caselaw 7297 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 2876/2021

Pradeep S/o Sh. Balwanta Ram, Aged About 26 Years, B/c Vishnoi, R/o Motaniya Nagar, Police Station Matoda, Dist. Jodhpur (Raj.). (Presently Lodged At Central Jail, Jodhpur).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Dharmendra Surana For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

15/03/2021

Learned counsel for the petitioner does not want to

press this bail application, however, seeks liberty for the

petitioner to file a fresh bail application before the trial

court after recording of the statements of complainant -

Kanwar Lal.

Accordingly, this bail application is dismissed as not

pressed with the liberty sought for.

(VIJAY BISHNOI),J

45-msrathore/-

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