Mohammed Abu Ubbed @ Sohail vs State
2021 Latest Caselaw 7290 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 3152/2021

Ramu Ram @ Ramesh Meghwal

----Petitioner Versus State

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 2648/2021 Mohammed Abu Ubbed @ Sohail

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. J.K. Bishnoi, Mr. Arpit Samaria For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

15/03/2021

Call for case diary.

List on 25.3.2021.

(VIJAY BISHNOI),J

108-msrathore/-

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