Kalu Lal vs State Of Rajasthan
2021 Latest Caselaw 7102 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous IV Bail Application No. 3498/2021

Kalu Lal S/o Uda Mogya, Aged About 33 Years, Village Chipa Khedi, Ps. Mangalwad, District Chittorgarh, Rajasthan. (Lodged At Jail Chittorgarh).

----Petitioner Versus State Of Rajasthan, Through P.p.

----Respondent

For Petitioner(s) : Mr. Mahaveer Singh For Respondent(s) : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/03/2021

Learned counsel for the petitioner does not want to

press this fourth bail application at this stage.

Hence, this fourth bail application is dismissed as not

pressed at this stage.

(VIJAY BISHNOI),J

64-msrathore/-

Powered by TCPDF (www.tcpdf.org)