Vinay Kashyap vs State
2021 Latest Caselaw 7092 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3306/2021

Vinay Kashyap S/o Sh. Vijay Kumar, Aged About 39 Years, A-60, Kabir Nagar, Police Station Soorsagar, Jodhpur (Raj.). (At Present Lodged In Central Jail Jodhpur).

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. BS Sandhu For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/03/2021

Call for case diary.

List on 19.03.2021.

(VIJAY BISHNOI),J

176-pratibha/-

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