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Surjeet Singh vs State
2021 Latest Caselaw 6876 Raj

Citation : 2021 Latest Caselaw 6876 Raj
Judgement Date : 9 March, 2021

Rajasthan High Court - Jodhpur
Surjeet Singh vs State on 9 March, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3435/2021

Surjeet Singh S/o Shri Mahendra Singh, Aged About 38 Years, R/o Ward No. 41, New 57 Sureshiya, Hanumangarh Junction, Tehsil And District Hanumangarh. (At Present Lodged In District Jail, Hanumangarh).

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Rakesh Matoria For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/03/2021

Learned counsel for the petitioner does not want to

press this bail application, however, seeks liberty for the

petitioner to file fresh bail application before the trial court

after filing of the charge-sheet.

Accordingly, this bail application is dismissed as not

pressed with the liberty sought for.

(VIJAY BISHNOI),J

22-mohit/-

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