Sandeep @ Kala Singh @ Lucky vs State
2021 Latest Caselaw 6870 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3466/2021

Sandeep @ Kala Singh @ Lucky S/o Makhan Singh, Aged About 28 Years, Chak Jwalasinghwala At Present Farm Khud Rohi, 44- Ngc, Hanumangarh Town, Tehsil Hanumangarh, District Hanumangarh. (Presently Lodged At District Jail, Hanumangarh).

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Vivek Makkad For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/03/2021

Learned counsel for the petitioners, without arguing on

merits, has submitted that he does not want to press this criminal

misc. bail application, however, seeks liberty for the petitioners to

file fresh bail application before the trial court after filing of

charge-sheet.

Accordingly, this criminal misc. bail application preferred by

the petitioner under Section 439 Cr.P.C. is dismissed as not

pressed with the liberty as prayed for.

(VIJAY BISHNOI),J

45-pratibha/-

Powered by TCPDF (www.tcpdf.org)