Heeralal @ Harish vs State Of Rajasthan
2021 Latest Caselaw 6703 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3228/2021

Heeralal @ Harish S/o Lachiram, Aged About 21 Years, R/o Dhondiya Dangi Kheda, P.S. Vallabhnagar, Distt. Udaipur (Raj.). (At Present Lodged In Central Jail Udaipur).

----Petitioner Versus State Of Rajasthan, Through P.p.

----Respondent

For Petitioner(s) : Ms. Deepika Purohit For Respondent(s) : Mr. A.R. Choudhary, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/03/2021 Heard learned counsel for the petitioner as well as learned

Public Prosecutor and also perused the material on record.

The petitioner has been arrested in FIR No.345/2020 of

Police Station Ambamata, District Udaipur for the offences

punishable under Sections 8/18 and 8/29 NDPS Act. He has

preferred this bail application under Section 439 Cr.P.C.

Learned counsel for the petitioner has submitted that the

allegation against the petitioner is that he has supplied 2 kg 250

gms of opium to the co-accused person. It is argued that up to 2

kg 500 gms of opium is considered to be below commercial

quantity.

Learned Public Prosecutor has opposed the bail application.

Having regard to the totality of the facts and circumstances

of the case, without expressing any opinion on the merits of the

(2 of 2) [CRLMB-3228/2021]

case, I deem it just and proper to grant bail to the accused

petitioner under Section 439 Cr.P.C.

Accordingly, this bail application filed under Section 439

Cr.P.C. is allowed and it is directed that petitioner Heeralal @

Harish S/o Lachiram shall be released on bail in connection with

FIR No.345/2020 of Police Station Ambamata, District Udaipur

provided he executes a personal bond in a sum of Rs.50,000/-

with two sound and solvent sureties of Rs.25,000/- each to the

satisfaction of learned trial court for his appearance before that

court on each and every date of hearing and whenever called upon

to do so till the completion of the trial.

(VIJAY BISHNOI),J

89-akash/-

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