Utkarsh Pahwa vs State
2021 Latest Caselaw 6489 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 11371/2020

Rajni Rani

----Petitioner Versus

State Of Rajasthan Through Pp

----Respondent

Connected With

S.B. Criminal Miscellaneous Bail Application No. 9537/2020

Utkarsh Pahwa

----Petitioner

Versus

State

----Respondent

S.B. Criminal Miscellaneous Bail Application No. 11370/2020

Mukesh Goyal

----Petitioner

Versus

State Of Rajasthan Through Pp

----Respondent

For Petitioner(s) : Mr. V.D. Vaishnav, Mr. Rachit Sharma

For Respondent(s) : Mr. A.R. Choudhary, PP

(2 of 2)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/03/2021

CRLMB No. 11371/2020

List on 16.3.2021.

CRLMB No. 9537/2020 & CRLMB No. 11370/2020

List on 16.3.2021.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

151 - 153 ms rathore

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