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Pawan Kumar vs State
2021 Latest Caselaw 6477 Raj

Citation : 2021 Latest Caselaw 6477 Raj
Judgement Date : 3 March, 2021

Rajasthan High Court - Jodhpur
Pawan Kumar vs State on 3 March, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 11910/2020

Pawan Kumar

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. VK Bhadu For Respondent(s) : Mr. AR Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/03/2021

List on 16.03.2021.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

157-mohit/-

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