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Vardha Ram And Ors vs State And Anr
2021 Latest Caselaw 6446 Raj

Citation : 2021 Latest Caselaw 6446 Raj
Judgement Date : 3 March, 2021

Rajasthan High Court - Jodhpur
Vardha Ram And Ors vs State And Anr on 3 March, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 58/2018

Vardha Ram And Ors.

----Petitioner Versus State And Anr

----Respondent

For Petitioner(s) : Mr. Shambhoo Singh, Adv. For Respondent(s) : Mr. Mukhtiyar Khan, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

03/03/2021

The matter comes up on an application for early hearing of

the case.

For reasons stated in the application, the application is

allowed. Office is directed to list the matter on 01.04.2021.

(MANOJ KUMAR GARG),J 133-MS/-

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