Sanwar Mal And Ors vs State
2021 Latest Caselaw 6441 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 995/2005

Sanwar Mal And Ors

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. SS Jodha, Adv. For Respondent(s) : Mr. Mukhtiyar Khan, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

03/03/2021

Put up after six weeks, as prayed.

Till next date of hearing, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 130-MS/-

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