Hakam Ali vs State Of Rajasthan
2021 Latest Caselaw 6438 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 409/2020

Hakam Ali

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Firoz Khan, Adv. For Respondent(s) : Mr. Mukhtiyar Khan, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

03/03/2021

Four weeks' time is granted for filing extra sets as well as

demand draft in pursuance of order dated 24.11.2020 passed by

this Court, failing which the petition shall stand dismissed without

further reference to the Court.

(MANOJ KUMAR GARG),J 140-MS/-

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