Shankar Lal vs State
2021 Latest Caselaw 6303 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 918/2020

Shankar Lal

----Appellant Versus State

----Respondent

For Appellant(s) : Mr. Shree Kant Verma, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

02/03/2021

Await bailable warrant for further four weeks.

(MANOJ KUMAR GARG),J 121-MS/-

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