Monu vs State
2021 Latest Caselaw 6260 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1910/2021

Monu S/o Salim, Aged About 19 Years, Paharganj-I, Lal Sagar, Jodhpur.

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. K.C. Panchariya For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/03/2021

Learned counsel for the petitioner does not want to

press this bail application.

Accordingly, this bail application is dismissed as not

pressed.

(VIJAY BISHNOI),J

117-msrathore/-

Powered by TCPDF (www.tcpdf.org)