Kuldeep Singh vs State Of Rajasthan
2021 Latest Caselaw 6190 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc. Appli No. 4/2020

1. Kuldeep Singh S/o Sh. Bheek Singh, Aged About 44 Years, R/o Magra Punjala, Mandor, Jodhpur, Presently Residing At 2-J-35, First Puliya, Chopasni Housing Board, Jodhpur.

2. Smt. Sayri Devi W/o Shri Bheek Singh, Aged About 70 Years, R/o Magra Punjala, Mandor, Jodhpur,

3. Bheek Singh S/o Sh. Mangilal, Aged About 75 Years, R/o Magra Punjala, Mandor, Jodhpur,

4. Pradeep Singh S/o Sh. Bheek Singh, Aged About 47 Years, R/o Magra Punjala, Mandor, Jodhpur, Presently Residing At Housing Board, Banswara, Rajasthan.

----Petitioners Versus

1. State Of Rajasthan, Through Pp

2. Smt. Shilpa D/o Shri Raghuveer Singh, R/o 186, Ratanada, Jodhpur, Presently Residing At 17-E-54, Chopasni Housing Board, Jodhpur.

----Respondents

For Petitioner(s) : Mr. Rahul Vyas For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/03/2021

Learned counsel for the petitioners wants to

withdraw this criminal misc. application.

Accordingly, this criminal misc. application is

dismissed as withdrawn.

(VIJAY BISHNOI),J

151-msrathore/-

Powered by TCPDF (www.tcpdf.org)