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Petro Engineering And ... vs Jeevaram
2021 Latest Caselaw 6115 Raj

Citation : 2021 Latest Caselaw 6115 Raj
Judgement Date : 1 March, 2021

Rajasthan High Court - Jodhpur
Petro Engineering And ... vs Jeevaram on 1 March, 2021
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 2239/2018

Petro Engineering And Construction Private Ltd

----Appellant Versus Jeevaram

----Respondent

For Appellant(s) : Mr. Sharad Kothari For Respondent(s) : Ms. Swati Shekhar

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

01/03/2021

The matter comes up on an application seeking extension of

the interim order passed by the co-ordinate Bench of this Court on

21.08.2018.

For the reasons mentioned in the application, the same is

allowed in view of the Judgment of the Hon'ble Supreme Court in

Asian resurfacing of Road Agency pvt. Ltd. and ors. Vs. Central

Bureau of Investigation AIR 2018 SC 2039, decided on

28.03.2018.

The interim order dated 21.08.2018 shall remain in currency

till further orders.

List the matter on 05.04.2021.

(VINIT KUMAR MATHUR),J

109-Payal/-

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