Vijendra Singh Panwar @ Bana vs State Of Rajasthan
2021 Latest Caselaw 6095 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 2050/2021

Vijendra Singh Panwar @ Bana S/o Shri Makkhan Singh Ji, Aged About 27 Years, Sankhal Kheda, Police Thana Vijay Pur, District Chittorgarh. (At Present Lodged In District Jail Churu).

----Petitioner Versus State Of Rajasthan, Through P.p.

----Respondent

For Petitioner(s) : Mr. M.L. Bishnoi For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/03/2021

Learned counsel for the petitioner does not want to

press this bail application, however, seeks liberty for the

petitioner to file a fresh bail application before the trial

court after recording of the statements of the I.O.

Accordingly, this bail application is dismissed as not

pressed with the liberty sought for.

(VIJAY BISHNOI),J

31-msrathore/-

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