Jairaj Singh vs State
2021 Latest Caselaw 6061 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Revision Petition No. 73/2020

Jairaj Singh

----Petitioner Versus State

----Respondent Connected With S.B. Criminal Revision Petition No. 74/2020

For Petitioner(s) : Mr. B.L. Choudhary, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP Mr. Kalu Ram Bhati, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

01/03/2021

Mr. Kalu Ram Bhati, Adv. has put in appearance on behalf of

the respondent No.2 in both the matters, therefore service is

complete.

List both the matters after two weeks, as prayed.

(MANOJ KUMAR GARG),J 135-MS/-

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