Citation : 2021 Latest Caselaw 6051 Raj
Judgement Date : 1 March, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Misc. Appeal No. 1844/2020
Hdfc Ergo General Insurance Co. Ltd., Branch Manager, Subhash Marg, C-Scheme, Jaipur, Through Its Authorised Signatory At Nk Tower, Opposite New Kohinoor Cinema, Chopasni Road, Jodhpur.
(Insurer Of Tractor No. Rj-19-2R-3195)
----Appellant Versus
1. Manak Ram S/o Mala Ram, Aged About 31 Years, B/c Oad, R/o Beldaron Ki Dhani, Hansuwa, Police Station Khuhadi, Teh. And Dist. Jaisalmer.
2. Chetan Ram S/o Arjun Ram, B/c Meghwal, R/o Village Shobh, Police Station Khuhadi, Teh. And Dist. Jaisalmer.
(Driver Of Tractor No. Rj-19-2R-3195)
3. Nakhta Ram S/o Basta Ram, B/c Suthar, R/o Hamira, Teh.
And Dist. Jaisalmer.
(Owner Of Tractor No. Rj-19-2R-3195)
----Respondents
For Appellant(s) : Mr. Santosh Choudhary.
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order
01/03/2021 Issue notice. Issue notice of the stay application also. The rule is made returnable on 22.03.2021.
The notices be given dasti to learned counsel for the appellant.
In the meanwhile and till the next date of hearing, effect and operation of the judgment and award dated 17.03.2020 passed by Motor Accident Claims Tribunal, Jaisalmer shall remain stayed.
(VINIT KUMAR MATHUR),J
5-Anil Singh/-
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