Naveen S/O Omprakash vs State Of Rajasthan
2021 Latest Caselaw 2289 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous Bail Application No. 5489/2021

                                    Naveen S/o Omprakash
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Prakash Chand Thakuriya, Advocate For Respondent(s) : Mr. Laxman Meena, Public Prosecutor

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

26/03/2021

Learned Public Prosecutor is directed to procure case diary as

well as criminal antecedents of the petitioner.

List again on 08.04.2021.

(MANOJ KUMAR VYAS),J

Priyanka/308

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