Anita Kumari vs R P S C Ajmer And Ors
2021 Latest Caselaw 2245 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 13814/2017

                                    Anita Kumari
                                                                                                       ----Petitioner
                                                                        Versus
                                    R P S C Ajmer And Ors
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Vigyan Shah For Respondent(s) : Mr. Vaibhav Thakuria for Dr. Ganesh Parihar, AAG, Mr. M.F. Baig - for RPSC

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Order

09/03/2021

Application No.89166/2018 is dismissed. The judgment shall

be considered at the time of hearing of the case.

(SANJEEV PRAKASH SHARMA),J

Pcg/28

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