Suresh Singh Alias Suraj Singh S/O ... vs State Of Rajasthan
2021 Latest Caselaw 2242 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 266/2021

                                   Suresh Singh Alias Suraj Singh S/o Shri Toofan Singh and Ors.
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Sanjay Kumar Sharma For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

09/03/2021

Counsel for the appellant is directed to file the copy of the

charge-sheet.

List this matter after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /48

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