Vinod Gurjar S/O Shri Daulat Ram vs State Of Rajasthan
2021 Latest Caselaw 2229 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                              S.B. Criminal Miscellaneous (Petition) No. 793/2021

                                   Vinod Gurjar S/o Shri Daulat Ram
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Raj Kumar Kasana, Adv. For Respondent(s) : Mr. Prashant Sharma, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

09/03/2021

Learned Public Prosecutor is directed to call for the latest

factual report from the concerned Investigating Officer.

Put up on 17.03.2021, as prayed.

(MANOJ KUMAR GARG),J

MS/113

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