Suresh Kumar Khedwal S/O Late Sh. ... vs State Of Rajasthan
2021 Latest Caselaw 2180 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Bail Cancellation Application No. 76/2020

                                   Suresh Kumar Khedwal S/o Late Sh. Shankar Lal
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. L.L. Kapoor For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

05/03/2021

Four weeks' time is granted to remove the defect/s, failing

which the Criminal Misc. Bail Cancellation Application shall stand

dismissed without reference to the Bench.

(PANKAJ BHANDARI),J

ARTI SHARMA /18

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