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Ram Singh Son Of Shri Gopal Singh vs State Of Rajasthan
2021 Latest Caselaw 2150 Raj/2

Citation : 2021 Latest Caselaw 2150 Raj/2
Judgement Date : 4 March, 2021

Rajasthan High Court
Ram Singh Son Of Shri Gopal Singh vs State Of Rajasthan on 4 March, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Criminal Appeal No. 296/2021

                                    Ram Singh Son Of Shri Gopal Singh
                                                                                                        ----Appellant
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. Kailash Choudhary, through VC For Complainant(s) Mr. Surendra Mahaveer For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/03/2021

List after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /36

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