Lrs Of Ram Ratan vs State Of Rajasthan
2021 Latest Caselaw 9917 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13729/2020

Lrs Of Ram Ratan

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Chetan Prakash Soni (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/06/2021

Heard.

Admit. Issue notice, returnable within a period of eight

weeks.

Heard on the stay petition as well.

No case for grant of stay is made out. Hence, the stay

petition is dismissed.

(VIJAY BISHNOI),J

18-mohit/ pratibha/-

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