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Kulveer Singh vs Sri Ganganagar Shahkari Bhumi ...
2021 Latest Caselaw 9914 Raj

Citation : 2021 Latest Caselaw 9914 Raj
Judgement Date : 29 June, 2021

Rajasthan High Court - Jodhpur
Kulveer Singh vs Sri Ganganagar Shahkari Bhumi ... on 29 June, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6778/2021

Kulveer Singh S/o Mahendra Singh, Aged About 55 Years, B/c Jat Sikh, R/o 7 O Tehsil Karanpur, District Sri Ganganagar.

----Petitioner Versus Sri Ganganagar Shahkari Bhumi (Land), Vikash Bank Ltd., Branch- 1 E 1 Sukhadiya Nagar, Sri Ganganagar.

                                                                                                    ----Respondent


                                   For Petitioner(s)        :     Mr. K.V. Vyas (through VC)
                                   For Respondent(s)        :



HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/06/2021

Learned counsel for the petitioner wants to withdraw

this writ petition with liberty for the petitioner to avail

alternate remedy available to him under the law.

Accordingly, this writ petition is dismissed as

withdrawn with the liberty prayed for.

(VIJAY BISHNOI),J

51-ms rathore

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