Citation : 2021 Latest Caselaw 9911 Raj
Judgement Date : 29 June, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 6777/2021
Ashoni Kanwar
----Petitioner Versus The Union Of India & Ors.
----Respondents
For Petitioner(s) : Mr. M.A. Siddiqui (through VC)
For Respondent(s) :
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
29/06/2021
Issue notice. Issue notice of stay petition as well,
returnable within two weeks and be given 'dasti' to learned counsel for the petitioner for service.
(VIJAY BISHNOI),J
50-ms rathore
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