Sushila Saran vs Isharram
2021 Latest Caselaw 9893 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6762/2021

Sushila Saran

----Petitioner Versus Isharram & Ors.

                                                                                                   ----Respondents


                                   For Petitioner(s)        :     Mr. Nishank Madhan (through VC)
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/06/2021

Issue notice. Issue notice of stay petition as well,

returnable within six weeks and be given 'dasti' to learned counsel for the petitioner for service.

(VIJAY BISHNOI),J

49-ms rathore

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