Vidhyabai vs Ashok Kumar
2021 Latest Caselaw 9872 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6943/2021

Vidhyabai D/o Kalasingh, Aged About 57 Years, By Caste Rai Sikh, Resident Of Chak 3 Fdm, Tehsil Suratgarh, District Sri Ganganagar (Rajasthan).

----Petitioner Versus

1. Ashok Kumar S/o Khushiram, Aged About 65 Years, By Caste Choudhary Resident Of Village Raja Ka Talab Tehsil Noorpur District Kangra (Himachal Pradesh)

2. Jagdish S/o Chetanram, Ward No.4, Suratgarh, District Sri Ganganagar.

3. Sub-Registrar, Suratgarh, District Sri Ganganagar (Rajasthan).

4. State Of Rajasthan, Through District Collector Sri Ganganagar (Rajasthan).

----Respondents

For Petitioner(s) : Mr. Sameer Pareek (through VC) For Respondent(s) : Mr. Mahaveer Bishnoi (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/06/2021

Learned counsel Mr. Mahaveer Bishnoi is appearing on behalf

of respondent No.2 as caveator. Copy of the writ petition be

supplied to him by learned counsel for the petitioner within a

period of two days.

List after ten days.

(VIJAY BISHNOI),J

Surabhii/59-

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