Asha Meena vs State Of Rajasthan
2021 Latest Caselaw 9849 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7795/2021

Asha Meena & Ors.

----Petitioners Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vinay Jain (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/06/2021

Issue notice. Issue notice of stay application as well,

returnable on 5th July, 2021 and be given 'dasti' to

learned counsel for the petitioners.

(VIJAY BISHNOI),J

75-msrathore/-

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