Dinesh Choudhary vs State Of Rajasthan
2021 Latest Caselaw 9718 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 5752/2021

Dinesh Choudhary S/o Shri Nathu Ram, Aged About 24 Years, R/o Salwa Kalla, Dangiawas Police Station, Jodhpur, District Jodhpur. (Lodged In Sub Jail, Shahpura)

----Petitioner Versus State Of Rajasthan, Through Public Prosecutor

----Respondent

For Petitioner(s) : Mr. B. Ray Bishnoi (through VC) For Respondent(s) : Mr. Mukhtiyar Khan, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA (VACATION JUDGE)

Judgment

03/06/2021

Learned counsel Shri Bishnoi does not press the instant

application for bail at this stage. Accordingly, the same is

dismissed as not pressed.

(SANDEEP MEHTA), VJ

22-Sudhir Asopa/-

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