Shreeram S/O Mangilal vs State Of Rajasthan
2021 Latest Caselaw 2495 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             4953/2021

                                   Shreeram S/o Mangilal
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Vijay Poonia through VC For Complainant(s) : Mr. Amit Singh Shekhawat through VC For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/06/2021

List this matter tomorrow i.e. on 29.06.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /17

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