Vimla Gurjar D/O Shri Gordhan ... vs State Of Rajasthan
2021 Latest Caselaw 2460 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                            S.B. Criminal Miscellaneous (Petition) No. 2878/2021

                                    Vimla Gurjar D/o Shri Gordhan Gurjar & Anr.
                                                                                                      ----Petitioners
                                                                       Versus
                                    State Of Rajasthan & Ors.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Mukesh Kumar Saini through VC For Respondent(s) : Mr. Pankaj Agarwal, PP

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS ( V.J. )

Judgment / Order

16/06/2021

Learned counsel for petitioners seeks an adjournment.

List on 22.06.2021.

(MANOJ KUMAR VYAS ( V.J. )),J

Sunita Kanwar /48

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