Virendra Singh @ Veeru Bana S/O ... vs State Of Rajasthan
2021 Latest Caselaw 2448 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Bail Application No. 7972/2021

                                   Virendra Singh @ Veeru Bana S/o Arjun Singh
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 8526/2021 Brajraj Singh S/o Shri Shivnarayan

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : For Respondent(s) :

HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA (V.J.)

Judgment / Order

15/06/2021

(CHANDRA KUMAR SONGARA (V.J.)),J

PAYAL DHAWAN /650

Powered by TCPDF (www.tcpdf.org)