Smt. Maya Devi W/O Surajmal Verma vs State Of Rajasthan
2021 Latest Caselaw 2444 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                            S.B. Criminal Miscellaneous (Petition) No. 3314/2021

                                    Smt. Maya Devi W/o Surajmal Verma & Anr.
                                                                                                      ----Petitioners
                                                                       Versus
                                    State Of Rajasthan & Ors.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Kunal Sharma, through VC For Respondent(s) : Mr. Pankaj Agarwal, PP

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS ( V.J. )

Judgment / Order

15/06/2021

Learned counsel for petitioner seeks an adjournment.

List on 28.06.2021.

(MANOJ KUMAR VYAS ( V.J.),J

Sunita Kanwar /1

Powered by TCPDF (www.tcpdf.org)