Premchand Ujjaval @ Prem S/O ... vs State Of Rajasthan
2021 Latest Caselaw 2390 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             8959/2021

                                   Premchand Ujjaval @ Prem S/o Jagdish Prasad
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Majhar Hussain through VC For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI (V.J.)

Judgment / Order

09/06/2021

The first bail application was dismissed on account of the

peremptory order passed by the Court, therefore this second bail

application not be treated as a before case.

Office is directed to list this second bail application before

regular Bench in the next week.

(PANKAJ BHANDARI (V.J.)),J

ARTI SHARMA /23

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