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Vijay Singh @ Paplya Son Of Ram ... vs The State Of Rajasthan
2021 Latest Caselaw 2378 Raj/2

Citation : 2021 Latest Caselaw 2378 Raj/2
Judgement Date : 8 June, 2021

Rajasthan High Court
Vijay Singh @ Paplya Son Of Ram ... vs The State Of Rajasthan on 8 June, 2021
Bench: Pankaj Bhandari (V.J.)
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                                  8910/2021

                                   Vijay Singh @ Paplya Son Of Ram Singh
                                                                                                     ----Petitioner
                                                                      Versus
                                   The State Of Rajasthan, Through P.p.
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Ravindra Singh Shekhawat through VC For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI (V.J.)

Judgment / Order

08/06/2021

List this matter on 11.06.2021.

(PANKAJ BHANDARI (V.J.)),J

ARTI SHARMA /31

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