Sunil Kumar Soni S/O Shri ... vs The State Of Rajasthan
2021 Latest Caselaw 2357 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             8714/2021

                                   Sunil Kumar Soni S/o Shri Bhagirath Prasad Soni
                                                                                                     ----Petitioner
                                                                      Versus
                                   The State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Pranjal Singh through VC For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI (V.J.)

Judgment / Order

07/06/2021

List this matter on 09.06.2021.

(PANKAJ BHANDARI (V.J.)),J

ARTI SHARMA /31

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