Geetanjali Nagpal vs State Of Rajasthan
2021 Latest Caselaw 9971 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7647/2021

Geetanjali Nagpal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ankur Mathur (through VC) For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/07/2021

Put up before another Bench.

(VIJAY BISHNOI),J

62-msrathore/-

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