Pep Singh vs The Additional District ...
2021 Latest Caselaw 9968 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7847/2021

Pep Singh

----Petitioner Versus The Additional District Collector-I, Jodhpur

----Respondent

For Petitioner(s) : Mr. Teja Ram (through VC) For Respondent(s) : Mr. Moti Singh (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/07/2021

Learned counsel for the petitioner has informed that Mr. Moti

Singh is appearing on behalf of the respondent No.5 as caveator.

Let copy of the writ petition be supplied to Mr. Moti Singh within a

period of two days.

List after ten days while showing the name of Mr. Moti Singh

as counsel for the respondent No.5 as caveator in the daily cause

list.

(VIJAY BISHNOI),J

Surabhii/95-

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