Premraj Bakoliya S/O Paliram vs The State Of Rajasthan
2021 Latest Caselaw 3276 Raj/2

Citation : 2021 Latest Caselaw 3276 Raj/2
Judgement Date : 28 July, 2021

Rajasthan High Court

Premraj Bakoliya S/O Paliram vs The State Of Rajasthan on 28 July, 2021

Bench: Pankaj Bhandari

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                    10614/2021

                                    Premraj Bakoliya S/o Paliram, Aged About 36 Years, R/o Near
                                    Birdichand Ka Kuwa Ward No. 54 Jhunjhunu Dist. Jhunjhunu Raj.
                                    (Presently Confined In Dist. Jail Jhunjhunu)
                                                                                                        ----Petitioner
                                                                         Versus
                                    The State Of Rajasthan, Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/07/2021

Counsel for the petitioner did not appear on 13.07.2021.

Today also he has not put in appearance.

Accordingly, the same is dismissed as no one has appeared.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /17